Smt. Shilpa vs Union Of India
2022 Latest Caselaw 8883 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8810/2022

Smt. Shilpa

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. A.K.Bhandari

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/07/2022

Issue notice, returnable on 21.07.2022.

Learned counsel for the petitioner is free to serve copy of the

writ petition upon the counsel who usually appears for the

respondents.

(VIJAY BISHNOI),J

137-AjaySingh/-

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