Arjun Ram vs Anand Prakash
2022 Latest Caselaw 8865 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 9012/2022

1. Arjun Ram S/o Late Shri Chatra Ram, Aged About 70 Years, Resident Of Gadha Bas, Deedwana Tehsil Deedwana District Nagaur.

2. Vikas Sain S/o Late Shri Girdhari Lal, Aged About 25 Years, Resident Of Gadha Bas, Deedwana Tehsil Deedwana District Nagaur.

----Petitioners Versus

1. Anand Prakash S/o Nenu Das, Resident Of Gadha Bas, Deedwana Tehsil Deedwana District Nagaur.

2. Vimlesh Kumar S/o Anand Praksh, Resident Of Gadha Bas, Deedwana Tehsil Deedwana District Nagaur.

3. Municipal Board, Deedwana (Nagaur), Through - A.

Chairman, Municipal Board Deedwana Nagaur B. Executive Officer, Municipal Board, Deedwana Nagaur.

                                                                                                      ----Respondents


                                   For Petitioner(s)          :     Mr. RS Choudhary
                                   For Respondent(s)          :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/07/2022

Issue notice. Issue notice of the stay petition also, returnable

within a period of six weeks.

In the meantime, parties are directed to maintain status quo

as it exists today till the next date of hearing.

(VIJAY BISHNOI),J 108-mohit/-

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