Rampratap vs None
2022 Latest Caselaw 8780 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8041/2022

Rampratap

----Petitioner Versus None

----Respondent

For Petitioner(s) : Mr. Sunil Kachhawaha

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/07/2022

The petitioners are directed to remain present before this

Court on the next date of hearing.

List on 11.07.2022

(VIJAY BISHNOI),J

82-AjaySingh/-

Powered by TCPDF (www.tcpdf.org)