Mitha Lal Joshi vs State Of Rajasthan
2022 Latest Caselaw 8778 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8677/2022

Mitha Lal Joshi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jitender Singh Bhaleria For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/07/2022

Issue notice, returnable within a period of two weeks and be

given 'dasti' to the learned counsel for the petitioner for service.

(VIJAY BISHNOI),J 102-mohit/-

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