Shri Bikaner Rajya Mahila Mandal ... vs State Of Rajasthan
2022 Latest Caselaw 8772 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8819/2022

Shri Bikaner Rajya Mahila Mandal Kendriya Karyalaya Balwadi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kuldeep Kumar Shah For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/07/2022

List the matter on 14.07.2022 alongwith S.B. Civil Writ

Petition No. 1965/2020.

(VIJAY BISHNOI),J 108-mohit/-

Powered by TCPDF (www.tcpdf.org)