Shri Jain Pathshala Sabha vs State Of Rajasthan
2022 Latest Caselaw 8764 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Civil Writ Petition No. 8794/2022

1. Shri Jain Pathshala Sabha, Through Its President Central Office, Bhagwan Mahaveer Marg, Bikaner.

2. Shree Jain Post Graduate College, Through Its Secretary Shri Manak Chand Kochar S/o Shri Prem Chand Aged About 49 Years, Office At Near Ram Ratan Kochar Circle, Nokha Road, Post Gangashahar, Bikaner, 334001 (Rajasthan).

----Petitioners Versus

1. State Of Rajasthan, Through The Principal Secretary, College Education Secretariat, Jaipur, Rajasthan.

2. The Commissioner, College Education, Shiksha Sankul, Jln Marg, Jaipur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Manoj Bhandari, Sr. Advocate assisted by Mr. Ankit Tater

For Respondent(s) : Mr. Manish Vyas, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/07/2022

Issue notice.

Mr. Manish Vyas, learned AAG is appearing on behalf of

respondent - State. Service is, therefore, complete.

(2 of 2) [CW-8794/2022]

In the meanwhile, no coercive action shall be taken

against the petitioners in pursuance of the order dated

30.8.2019 (Annex.7) and order dated 5.3.2022 (Annex.10).

(VIJAY BISHNOI),J

107-msrathore/-

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