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Suchit Kumar vs Bhani Ram Kasaniya
2022 Latest Caselaw 8761 Raj

Citation : 2022 Latest Caselaw 8761 Raj
Judgement Date : 5 July, 2022

Rajasthan High Court - Jodhpur
Suchit Kumar vs Bhani Ram Kasaniya on 5 July, 2022
Bench: Pushpendra Singh Bhati
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                   S.B. Crml Leave To Appeal No. 263/2018

                                   Suchit Kumar
                                                                                                        ----Appellant
                                                                         Versus
                                   Bhani Ram Kasaniya
                                                                                                      ----Respondent


                                   For Appellant(s)            :     Mr. Sunil Mehta
                                   For Respondent(s)           :     Mr. Laxman Solanki, PP



                                         HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                                                          Order

                                   05/07/2022
                                         Heard.

                                         This Court is of the opinion that there are valid and

                                   substantial grounds for grant of leave to the appellant for filing the

                                   appeal against the impugned judgment.

                                         Accordingly, the application for grant of leave to appeal is

                                   allowed. The memo of leave to appeal be treated as an appeal and

                                   it be registered as such.

                                         Admit.

                                         Let bailable warrant of Rs.25,000/- be issued against the

                                   respondent no.1.


                                                                   (DR.PUSHPENDRA SINGH BHATI), J.

103-nirmala/Sanjay-

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