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Dr. Radhakrishan Integrated ... vs National Council For Teacher ...
2022 Latest Caselaw 8645 Raj

Citation : 2022 Latest Caselaw 8645 Raj
Judgement Date : 4 July, 2022

Rajasthan High Court - Jodhpur
Dr. Radhakrishan Integrated ... vs National Council For Teacher ... on 4 July, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6944/2022

Dr. Radhakrishan Integrated College, Kuchaman City

----Petitioner Versus National Council For Teacher Education, New Delhi

----Respondent

For Petitioner(s) : Mr. C.S.Kotwani

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/07/2022

List after a week while showing name of Mr. Vivek Shrimali

as counsel for the respondents in the cause list.

(VIJAY BISHNOI),J

64-AjaySingh/-

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