Smt. Radha vs Rsrtc And Ors
2022 Latest Caselaw 8640 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 682/2018

Smt. Radha

----Petitioner Versus Rsrtc And Ors.

----Respondents

For Petitioner(s) : None present. For Respondent(s) : Sunil Purohit

HON'BLE MS. JUSTICE REKHA BORANA

Order

04/07/2022

Learned counsel for the respondents submits that the

controversy rests covered by the judgment of Daulat Ram vs.

Chairman & Managing Director, RSRTC & Ors.; S.B. Civil

Writ Petition No.9687/2015 decided on 01.10.2015.

As none has appeared on behalf of the petitioner, list

tomorrow i.e. on 05.07.2022.

(REKHA BORANA),J 60-Ashutosh/-

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