Kuldeep Singh vs Shri Lal Baba Ka Mandir Trust Gulab ...
2022 Latest Caselaw 8637 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6992/2022

Kuldeep Singh

----Petitioner Versus Shri Lal Baba Ka Mandir Trust Gulab Sagar

----Respondent

For Petitioner(s) : Mr. Vinay Jain For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/07/2022

Learned counsel for the petitioner seeks some time to

complete his instructions as to whether the petitioner seeks time

for vacating the premises in question or not.

Put up on 18.07.2022.

(VIJAY BISHNOI),J 66-mohit/-

Powered by TCPDF (www.tcpdf.org)