M/S Sunder Construction vs The State Of Rajasthan
2022 Latest Caselaw 8634 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7677/2022

M/s Sunder Construction

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. R.S.Choudhary Mr. Vinay Berwal

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/07/2022

Learned counsel for the petitioner prays for and is granted a

week's time to furnish copy of the notice issued to it under Section

57(2) of the Rajasthan Cooperative Societies Act, 2001 and the

reply filed by it in response to the said notice.

List on 12.07.2022.

(VIJAY BISHNOI),J

111-AjaySingh/-

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