Mahendra Kumar vs State Of Rajasthan
2022 Latest Caselaw 8625 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7515/2022

Mahendra Kumar

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Vikas Bijarnia

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/07/2022

Issue notice, returnable within a period of four

weeks and be given 'dasti' to learned counsel for the

petitioner for service.

(VIJAY BISHNOI),J

79-msrathore/-

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