Sahil @ Shanty vs State Of Rajasthan
2022 Latest Caselaw 8623 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Criminal Miscellaneous II Bail Application No. 6071/2022

Sahil @ Shanty S/o Sh. Sushil Kumar, Aged About 23 Years, R/o Kherpura Ps Bahavwala Dist. Fazilka Punjab (Presently Lodged At Centarl Jail Sri Ganganagar)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. D.L. Rawla

For Respondent(s) : Mr. B.R. Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/07/2022

Learned counsel for the petitioner does not want to

press this second bail application, however, seeks liberty

for the petitioner to move a fresh bail application before

the trial court after completion of evidence of the

complainant - Sahabram Soni.

Accordingly, this second bail application is dismissed

as not pressed with the liberty sought for.

(VIJAY BISHNOI),J

296-msrathore/-

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