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Ravindrajeet Singh Pargi vs State Of Rajasthan And Ors
2022 Latest Caselaw 8622 Raj

Citation : 2022 Latest Caselaw 8622 Raj
Judgement Date : 4 July, 2022

Rajasthan High Court - Jodhpur
Ravindrajeet Singh Pargi vs State Of Rajasthan And Ors on 4 July, 2022
Bench: Rekha Borana

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9466/2017

Ravindrajeet Singh Pargi

----Petitioner Versus State Of Rajasthan And Ors.

----Respondents

For Petitioner(s) : Mr. Shambhoo Singh For Respondent(s) : Mr. Deepak Chandak for Mr. Anil Bissa, ASG

HON'BLE MS. JUSTICE REKHA BORANA

Order

04/07/2022

Learned counsel for the petitioner submits that the

controversy in question is covered by the Judgment passed in

D.B. Special Appeal (Writ) No.20/2020; State of Rajasthan

vs. Dinesh Singh Bithu decided on 10.03.2021.

Learned counsel for the respondents prays for time to

complete his instructions.

List on 12.07.2022.

(REKHA BORANA),J

Ashutosh-58

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