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Gopal Singh vs Lrs Of Ganga Devi
2022 Latest Caselaw 8621 Raj

Citation : 2022 Latest Caselaw 8621 Raj
Judgement Date : 4 July, 2022

Rajasthan High Court - Jodhpur
Gopal Singh vs Lrs Of Ganga Devi on 4 July, 2022
Bench: Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 488/2020

Gopal Singh

----Appellant Versus Lrs Of Ganga Devi

----Respondent

For Appellant(s) : Mr. Jay Prakash For Respondent(s) : Mr. Narendra Singh Rajpurohit

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

04/07/2022

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J 11-neha/-

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