Rajasthan High Court - Jodhpur
Rajendra Panwar vs State Of Rajasthan on 4 July, 2022
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 7743/2022
1. Rajendra Panwar S/o Shri Ganesh Lal Panwar, Aged About
49 Years, Chairman, Finance Committee, Councilor Ward
No.49, Municipal Council, Bikaner.
2. Pradeep Upadhyay S/o Shri Ramkishan Upadhyay, Aged
About 54 Years, Chairman, Health And Sanitary
Committee 1St, Councilor Ward No.57, Municipal Council,
Bikaner.
3. Mangilal Bishnoi S/o Gopiram Bishnoi, Aged About 41
Years, Chairman, Health And Sanitary Committee Iind,
Councilor Ward No.40, Municipal Council, Bikaner.
4. Bhanwar Lal S/o Shri Rewatram Sahu, Aged About 55
Years, Chairman, Health And Sanitary Committee 3Rd,
Councilor Ward No.29, Municipal Council, Bikaner.
5. Sanjay Gupta S/o Shri Narendra Nath Gupta, Aged About
56 Years, Chairman, Lighting On Building, Places And
Roads Ist, Councilor Ward No.34, Municipal Council,
Bikaner.
6. Dulichand Sevag S/o Shri Kewal Chand, Aged About 48
Years, Chairman, Lighting On Building, Places And Roads
Iind, Councilor Ward No.74, Municipal Council, Bikaner.
7. Virendra Karal S/o Shri Kanhiyalal, Aged About 42 Years,
Chairman Lighting On Building, Places And Roads 3Rd,
Councilor Ward No.20, Municipal Council, Bikaner.
8. Vinod Kumar Dhawal S/o Shri Bhikaram, Aged About 47
Years, Chairman Building Permission And Works
Committee, Councilor Ward No.9, Municipal Council,
Bikaner.
9. Manohari Devi W/o Shyam Chayal, Aged About 51 Years,
Chairman Slum Improvement Committee, Councilor Ward
No.70, Municipal Council, Bikaner.
10. Suman Chhajjer W/o Shri Jaskaran Chajer, Aged About 51
Years, Chairman Women And Child Development
Committee, Councilor Ward No.47, Municipal Council,
Bikaner.
11. Laxmi Kanwar W/o Shri Shyam Singh Hadda, Aged About
46 Years, Chairman Rules And Byelaws Committee,
Councilor Ward No.37, Municipal Council, Bikaner.
(2 of 3) [CW-7743/2022]
12. Pramod Shekhawat S/o Shri Ranjeet Singh, Aged About
41 Years, Chairman Compounding And Compromising Of
Offences Committee, Councilor Ward No.13, Municipal
Council, Bikaner.
13. Mukesh Panwar S/o Shri Megharam, Aged About 38
Years, Chairman Marketing, Licence And Revenue
Committee, Councilor Ward No.24, Municipal Council,
Bikaner.
14. Shiva Chand Parihar S/o Shri Ratanlal, Aged About 69
Years, Chairman Firebrigade, Rain Basera And Disaster
Management Committee, Councilor Ward No.27, Municipal
Council, Bikaner.
15. Kishor Achariya S/o Shri Jagdish Narayan, Aged About 49
Years, Chairman Encroachment Committee, Councilor
Ward No.60, Municipal Council, Bikaner.
16. Sunita Vyas W/o Shri Durgashankar, Aged About 59
Years, Chairman City Development And Beautification
Committee, Councilor Ward No.59, Municipal Council,
Bikaner.
17. Anoop Gehlot S/o Ram Singh, Aged About 42 Years,
Chairman Public Welfare And Goshala And Fair
Committee, Councilor Ward No.69, Municipal Council,
Bikaner.
18. Ramdayal Panchariya S/o Shri Jetharam, Aged About 41
Years, Chairman Drainage Committee, Councilor Ward
No.26, Municipal Council, Bikaner.
19. Manak Lal S/o Shri Megharam, Aged About 36 Years,
Chairman Public Transport And Environment Committee,
Councilor Ward No.19, Municipal Council, Bikaner.
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary, Local Self
Government Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. Director And Joint Secretary, Local Self Government
Department, Government Of Rajasthan, Secretariat,
Jaipur.
3. Commissioner, Municipal Corporation, Bikaner.
----Respondents
(3 of 3) [CW-7743/2022]
For Petitioner(s) : Mr. S.S. Ladrecha
For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
04/07/2022
Issue notice. Issue notice of the stay petition also, returnable
on 20.07.2022 and be given 'dasti' to the learned counsel for the
petitioner for service.
(VIJAY BISHNOI),J
117-mohit/-
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