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Ramchandra Lakhotia vs Om Prakash Baheti
2022 Latest Caselaw 8608 Raj

Citation : 2022 Latest Caselaw 8608 Raj
Judgement Date : 4 July, 2022

Rajasthan High Court - Jodhpur
Ramchandra Lakhotia vs Om Prakash Baheti on 4 July, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7227/2022

1. Ramchandra Lakhotia S/o Late Sh. Chotmal, Aged About 82 Years, R/o Hatthariyon Ka Chowk, Pungalpada, District Jodhpur (Raj.).

2. Anil Lakhotia S/o Sh. Ramchandra Lakhotia, Aged About 49 Years, R/o Hatthariyon Ka Chowk, Pungalpada, District Jodhpur (Raj.).

----Petitioners Versus

1. Om Prakash Baheti S/o Late Sh. Manmal Ji Baheti, R/o Bahetiyon Ki Gali, Sarafa Bazar, District Jodhpur.

2. Smt. Basanti Devi W/o Late Sh. Ramesh Ji Mundra, R/o Rakhi House, Near Narayan Mishthan Bhandar, District Jodhpur (Raj.).

3. Smt. Shyama W/o Sh. Pukhraj Rathi, R/o Maheshwari Samaj Bhawan, Barmer Calender Road, Industrial Area, Balotra (Raj.).

4. Smt. Rama W/o Sh. Narsingh Das Singh, R/o 27, Vaishali Avenue, Opp. B R Birla School, Near Chopasani Housing Board, Jodhpur (Raj.).

5. Smt. Sushila W/o Sh. Ramswaroop Daga, R/o Narsingh Bhawan, Above Chandra Hardware, Gole Building, Jodhpur (Raj.).

6. Smt. Anita W/o Sh. Vishwa Kishore Daga, R/o 25/80, Gali No. 3, Vijay Nagar, Rictiya Bhairuji Circle, Bhagat Ki Kothi, Jodhpur (Raj.)

----Respondents

For Petitioner(s) : Mr. Muktesh Maheshwari Mr. Nishit Shah For Respondent(s) : Mr. Manas Khatri

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/07/2022

(2 of 2) [CW-7227/2022]

Learned counsel for the petitioners, on instructions, has

submitted that he does not want to press this writ petition,

however, seeks liberty for the petitioners to pursue before the trial

court to decide the various applications preferred by them in the

pending appeal.

Accordingly, the writ petition is dismissed as not pressed with

the liberty sought for.

(VIJAY BISHNOI),J 70-mohit/-

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