Monika @ Munni vs State Of Rajasthan
2022 Latest Caselaw 8569 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Appeal No. 94/2022

Monika @ Munni

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Mahaveer Bhanwariya For Respondent(s) : Mr. B.R. Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

01/07/2022

Admit. Issue notice.

Learned Public Prosecutor accepts notice on behalf of

respondent - State.

Call for record.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J 1-mohit/-

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