M/S. Quality Builders And ... vs State Of Rajasthan
2022 Latest Caselaw 8566 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

D.B. Civil Writ Petition No. 389/2019

M/s. Quality Builders And Contractors, Through Proprietor Dinesh Pundir S/o Shri S.p. Singh, Aged 47 Years, R/o 2/1301, Kudi Bhagtasani Housing Boar, Basni, Jodhpur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through The Commissioner, Rajasthan Housing Board, Jyoti Nagar, Jaipur (Raj.).

2. The Chief Engineer, Rajasthan Housing Baord, Jyoti Nagar, Jaipur (Raj.).

3. Resident Engineer, Rajasthan Housing Board, Division Pali Marwar, New Land Scheme, Jodhpur Road, Pali (Raj.).

4. The Commercial Tax Officer, Commercial Tax Department (Works Tax), Jodhpur (Raj.).

5. The Assistant Commissioner, Commercial Tax Department, Pali (Raj.).

----Respondents

For Petitioner(s) : Mr. KK Shah For Respondent(s) : Mr. Hemant Dutt

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

01/07/2022

The matter comes up for consideration of application (IA

No.01/22) preferred on behalf of the petitioner seeking withdrawal

of the writ petition.

Learned counsel for the respondents has not opposed the

aforesaid application.

(2 of 2) [CW-389/2019]

For the reasons mentioned in the aforesaid application, the

same is allowed.

Accordingly, this writ petition is dismissed as withdrawn.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J 11-mohit/-

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