Sushil Kumar vs State Of Rajasthan
2022 Latest Caselaw 8555 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Contempt No. 116/2022

Sushil Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. R.S. Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

01/07/2022

It appears that the notices of the respondent Nos.3 and 4

are awaited since long.

Requisites be filed within a period of three days.

On filing of the requisites, let fresh notices be issued to the

respondent Nos.3 and 4, returnable within two weeks thereafter.

Notices be given 'dasti' to learned counsel for the petitioner

for service.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J

25-msrathore/-

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