State Of Rajasthan vs M/S. Adarsh Traders
2022 Latest Caselaw 8554 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Restoration No. 18/2021

State Of Rajasthan

----Petitioner Versus M/s. Adarsh Traders

----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

01/07/2022

List the matter after two weeks.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J 28-mohit/-

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