Hotel Grand Akshay vs Electronica Finance Limited
2022 Latest Caselaw 5281 Raj/2

Citation : 2022 Latest Caselaw 5281 Raj/2
Judgement Date : 28 July, 2022

Rajasthan High Court

Hotel Grand Akshay vs Electronica Finance Limited on 28 July, 2022

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 76/2022

                                   Hotel Grand Akshay
                                                                                                     ----Petitioner
                                                                      Versus
                                   Electronica Finance Limited
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Chitrank Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/07/2022

Issue notice to the respondent/s. Rule is made returnable by

24.08.2022.

List this matter on 24.08.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /4

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