Citation : 2022 Latest Caselaw 5211 Raj/2
Judgement Date : 27 July, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Arbitration Application No. 163/2021
M/s Shree Krishna Construction
----Petitioner
Versus
Union Of India and Ors.
----Respondent
For Petitioner(s) : Mr. Mitesh Sharma For Respondent(s) : Mr. Anand Sharma
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
27/07/2022
Mr. Anand Sharma has put in appearance on behalf of all the
respondents. Accordingly, service is complete.
Counsel for the respondents seeks time to file reply.
Time is granted. Reply be filed by 18.08.2022.
List this matter on 18.08.2022.
(PANKAJ BHANDARI),J
ARTI SHARMA /19
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