M/S Mayur Uniquoters Limited vs M/S Netzsch Technologies India ...
2022 Latest Caselaw 5210 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 23/2022

                                   M/s Mayur Uniquoters Limited
                                                                                                     ----Petitioner
                                                                      Versus
                                   M/s Netzsch Technologies India Pvt. Ltd.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Anubhav Agarwal for Mr. Yash Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/07/2022

Service is complete. But no one has put in appearance on

behalf of the sole respondent.

List this matter on 03.08.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /24

Powered by TCPDF (www.tcpdf.org)