M/S Jcc Infraprojects Pvt. Ltd vs Union Of India Through General ...
2022 Latest Caselaw 5205 Raj/2

Citation : 2022 Latest Caselaw 5205 Raj/2
Judgement Date : 27 July, 2022

Rajasthan High Court

M/S Jcc Infraprojects Pvt. Ltd vs Union Of India Through General ... on 27 July, 2022

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 48/2021

                                   M/s Jcc Infraprojects Pvt. Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   Union Of India Through General Manager, North Western
                                   Railway,
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Chitransh Mathur for Mr. Anurag Kalavatiya For Respondent(s) : Mr. Anand Sharma Sr. CGPC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/07/2022

List this matter on 04.08.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /12

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