Rakesh Kumar Singhal S/O Satish ... vs Union Of India
2022 Latest Caselaw 5200 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 7260/2022

                                    Rakesh Kumar Singhal S/o Satish Chand Singhal, Aged About 44
                                    Years, Resident Of 158, Mohan Nagar, Gopalpura Bypass Near
                                    Ridhi Sidhi, Mansarovar, Jaipur Rajasthan India 302020 Having
                                    Din - 03578368
                                                                                                           ----Petitioner
                                                                           Versus
                                    1.          Union Of India, Through The Secretary, Ministry Of
                                                Corporate Affairs, 'A' Wing, Shastri Bhawan, Rajendra
                                                Prasad Road, New Delhi, Delhi 110001
                                    2.          Registrar Of Companies, G/6-7, Second Floor, Residency
                                                Area, Civil Lines, Jaipur (Rajasthan).
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Jeetam Kumar Saini, Advocate

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

27/07/2022

Learned counsel for the petitioner seeks to withdraw the

petition with liberty to revive, in case, eventuality so arises.

Accordingly, this petition is dismissed as withdrawn with

liberty, as prayed for.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /21

Powered by TCPDF (www.tcpdf.org)