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Manju Meena And Ors vs University Of Rajasthan And Anr
2022 Latest Caselaw 5165 Raj/2

Citation : 2022 Latest Caselaw 5165 Raj/2
Judgement Date : 27 July, 2022

Rajasthan High Court
Manju Meena And Ors vs University Of Rajasthan And Anr on 27 July, 2022
Bench: Ashok Kumar Gaur
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 11219/2018

                                    Manju Meena And Ors.
                                                                                                         ----Petitioners
                                                                          Versus
                                    University Of Rajasthan And Anr.
                                                                                                       ----Respondents

For Petitioner(s) : Mr.Rishi Raj Maheshwari, Adv. For Respondent(s) : Mr.Ajit Maloo, Adv.

Mr.Prabhansh Sharma, Adv.

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

27/07/2022

Learned counsel for the petitioner has placed reliance on the

judgment passed by the Co-ordinate Bench of this Court in

S.B.Civil Writ Petition No.12801/2018 (Rajesh Kumar

Gothwal and Anr. Vs. University of Rajasthan & Anr.) dated

11.02.2022.

Learned counsel appearing for the respondents-University

Mr.Ajit Maloo submitted that the said order passed by the Single

Bench is already subject-matter of challenge before the Division

Bench and notices have been issued and as such request is made

to defer this matter for some time.

Three weeks' time is granted to do the needful.

List the matter on 31st August, 2022.

(ASHOK KUMAR GAUR),J

Monika/Ramesh Vaishnav/29

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