Rajasthan High Court
Imran Khan S/O Shri Azim Khan vs State Of Rajasthan on 27 July, 2022
Bench: Manindra Mohan Shrivastava, Shubha Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Special Appeal Writ No. 153/2022
In
S.B. Civil Writ Petition No. 3541/2020
1. Imran Khan S/o Shri Azim Khan, Aged About 27 Years,
Resident Of Mahadewali, Circuit House Ke Pichhe, Mahboob
Colony, Tonk.
2. Shyam Kumar Sharma S/o Shri Kailash Prasad Sharma, Aged
About 26 Years, Resident Of Vil.-Chandpur, Geejgarh, Dausa.
3. Jeetesh Kumar Yogi S/o Shri Lakshman Yogi, Aged About 30
Years, Resident Of Vpo-Azizpur, Th. Todabheem, Karauli.
4. Uganta Yadav W/o Shri Udai Singh Yadav, Aged About 26
Years, Resident Of Vpo-Manka, Th. Mundawar, Alwar.
5. Ganpat Sahu S/o Shri Jaichand Teli, Aged About 26 Years,
Resident Of Sathana Bazer, Bijainagar, Ajmer.
6. Dinesh Kumar Samota S/o Shri Dhara Singh Samota, Aged
About 29 Years, Resident Of Dhani Dungarwali, Vpo-Hanspur,
Th. Shrimadhopur, Sikar.
7. Bablu Raigar S/o Shri Gyarsi Ram, Aged About 24 Years,
Resident Of Vpo-Mothpur, Th. Atru, Baran.
8. Hansraj Nagar S/o Shri Babu Lal Nagar, Aged About 26 Years,
Resident Of Post-Bambooliya Kalan, Kota.
9. Bramhsingh Gurjar S/o Shri Shripal, Aged About 41 Years,
Resident Of Vpo-Nisoora, Via-Shri Mahaveer Ji, Th.
Todabheem, Karauli.
10. Shivraj Kharol S/o Shri Nathu Lal, Aged About 29 Years,
Resident Of Village And Post Bambulia, Tehsil Pipalda, District
Kota.
----Appellants
Versus
1. State Of Rajasthan, Through Principle Secretary Women And
Child Development Department, Government Secretariat,
Jaipur.
2. Director, Integrated Child Development Department, State Of
Rajasthan, 2, Janpath Gandhi Nagar, Jaipur.
3. Director (Nutrition Mission- Poshan Abhiyan), Integrated Child
Development Department, State Of Rajasthan, 2, Janpath
Gandhi Nagar, Jaipur.
4. Cis Bureaus Facilities Services Pvt. Ltd., Through Its Managing
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Director, Corporate Office 302, Third Floor, Centre Point, Next
To Kohinoor Hotel, Jb Nagar, Andheri Kurla Road, Andheri East,
Mumbai 400059.
5. Deputy Director, Women And Child Development Department,
Dausa, District Dausa, Rajasthan.
6. Deputy Director, Women And Child Development Department,
Bhilwara, District Bhilwara, Rajasthan.
7. Child Development Project Officer, Bandikui-I, District Dausa,
Rajasthan
8. Child Development Project Officer, Bandikui-Ii, District Dausa,
Rajasthan
9. Child Development Project Officer, Dausa-Ii (Lavan), District
Dausa, Rajasthan
10. Child Development Project Officer, Lalsot, District Dausa,
Rajasthan
11. Child Development Project Officer, Dausa (Rural), District
Dausa, Rajasthan
12. Child Development Project Officer, Mahua, District Dausa,
Rajasthan
13. Child Development Project Officer, Sikrai, District Dausa,
Rajasthan
14. Child Development Project Officer, Sahada, District Bhilwara,
Rajasthan
15. Child Development Project Officer, Asind, District Bhilwara,
Rajasthan
16. Child Development Project Officer, Kotdi, District Bhilwara,
Rajasthan
17. Child Development Project Officer, Raipur, District Bhilwara,
Rajasthan
18. Child Development Project Officer, Banera, District Bhilwara,
Rajasthan
19. Child Development Project Officer, Sahada, District Bhilwara,
Rajasthan
20. Child Development Project Officer, Shahpura, District Bhilwara,
Rajasthan
21. Child Development Project Officer, Hurda, District Bhilwara,
Rajasthan
22. Child Development Project Officer, Suhana, District Bhilwara,
Rajasthan
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23. Child Development Project Officer, Jahajpur, District Bhilwara,
Rajasthan
24. Child Development Project Officer, Mandalgarh, District
Bhilwara, Rajasthan
25. Deen Dayal Sharma S/o Shri Madan Lal Sharma, Aged About
37 Years, Resident Of Plot No. 232, Adarsh Colony, Near Man
Club, Dausa.
26. Mithlesh Kumari D/o Shri Ghanshyam Lal, Aged About 42
Years, Resident Of Santoshi Mata Ke Mandir Ke Paas, Sahyog
Nagar, Shiva Talkies Ke Pichhe, Bharatpur.
27. Rajesh Sharma S/o Shri Ramdayal Sharma, Aged About 35
Years, Resident Of Vill.-Harnathpura, Th. Basawa, Dausa.
28. Ramkesh Bairwa S/o Shri Jagdish Bairwa, Aged About 28
Years, Resident Of Vill.-Lotwara, Post-Jopara, Th.-Dausa,
Dausa.
29. Sunendra Kumar Sain S/o Shri Sugar Singh, Aged About 38
Years, Resident Of Vpo-Hadiya Roth, Th.-Mahwa, Dausa.
30. Roop Ram Gurjar S/o Shri Siya Ram Gurjar, Aged About 25
Years, Resident Of Vpo-Pipalkhera, Th.-Mahwa, Dausa.
31. Manoj Kumar Sharma S/o Shri Jatashankar Sharma, Aged
About 22 Years, Resident Of Bajar Mohalla, Shyalawas, Dausa.
32. Surendra Singh Gurjar S/o Shri Ram Swaroop Gurjar, Aged
About 26 Years, Resident Of V/p.-Sikandara Burja Bhudawala,
Th. Sikrai, Dausa.
33. Imran Baig S/o Shri Makbool Baig, Aged About 29 Years,
Resident Of Police Thane Ke Pichhe, Purane Post Office Ke
Paas, Bandikui, Dausa.
34. Suman Devi W/o Shri Amit Kumar Sharma, Aged About 24
Years, Resident Of Tiwari Mohalla, Baswa Road, Bandikui,
Dausa.
35. Ajay Kumar Sharma S/o Shri Nand Lal Sharma, Aged About 27
Years, Resident Of Dhani Bramhano Ki, Vpo-Jhar, Th.-Bassi,
Jaipur.
36. Praveen Kumar Sharma S/o Shri Bihari Lal Sharma, Aged
About 25 Years, Resident Of Dhani Bramhano Ki, Vpo-Jhar,
Th.-Bassi, Jaipur.
37. Vikram Yogi S/o Shri Banwaree Lal Yogi, Aged About 35 Years,
Resident Of Vill.-Lungi, Post.-Ungwa, Th.-Sikrai, Dausa.
38. Sunil Kumar Jaga S/o Shri Munim Ram Jaga, Aged About 32
Years, Resident Of V/p. Binori, Th.-Lalsot, Dausa.
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39. Rajmal Kumawat S/o Shri Ladu Lal Kumawat, Aged About 34
Years, Resident Of Vil.-Govardhanpura, Post-Alnas, Th. Mandal,
Bhilwara.
40. Ramjas Jat S/o Shri Hemraj Jat, Aged About 25 Years,
Resident Of Vil.-Jawanpura, Post-Tonkarwar, Th.-Hurda,
Bhilwara.
41. Prithviraj Saraswat S/o Shri Gopal Lal Saraswat, Aged About
30 Years, Resident Of Shila Mata Ji, Saraswat Mohalla,
Baroondni, Bhilwara.
42. Vikas Kumar S/o Shri Lalan Sharma, Aged About 27 Years,
Resident Of Ward No. 11, Saraswat Colony, Sultanpur, Th.
Digod, Kota.
43. Chandra Prakash Meena S/o Shri Ram Kalyan Meena, Aged
About 31 Years, Resident Of VII.- Khorda, Post-Karwad, Th.-
Pipalda, Kota.
44. Murad Mohammed S/o Shri Karim Mohammed, Aged About 26
Years, Resident Of Brmhano Ka Mohalla, Vpo-Jas Nagar, Th.-
Riyanbari, Nagaur.
45. Tripurari Chakravarti S/o Shri Murari Lal, Aged About 24 Years,
Resident Of Vpo-Mirzapur, Th. Anta, Baran.
----Respondents
For Appellant(s) : Mr. Manish Parihar, Advocate for
Mr. Tanveer Ahamad, Advocate
HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA
HON'BLE MRS. JUSTICE SHUBHA MEHTA
Judgment / Order
27/07/2022
Learned counsel for the appellants seeks to withdraw the appeal
with liberty to file a fresh petition.
Accordingly, the appeal is dismissed as withdrawn with liberty, as
prayed for.
(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J
Mohita /1
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