Rekha Khunteta Daughter Of Shri ... vs State Of Rajasthan
2022 Latest Caselaw 5148 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Special Appeal Writ No. 626/2022

                                   Rekha Khunteta & Ors.
                                                                                                        ----Appellants
                                                                         Versus
                                   State Of Rajasthan & Ors.
                                                                                                      ----Respondents

Connected With D.B. Special Appeal Writ No. 639/2022 Surabhi Mishra & Ors.

----Appellants Versus State Of Rajasthan & Ors.

----Respondents

For Appellant(s) : Mr. Tanveer Ahamad Advocate with Mr. Ashutosh Chauhan Advocate & Mr. Ankit Sethi Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

26/07/2022

Service of notice on respondents is still awaited.

Matters be listed after two weeks.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-21-22

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