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Girdharipura Vikas Samiti vs The State Of Rajasthan
2022 Latest Caselaw 5120 Raj/2

Citation : 2022 Latest Caselaw 5120 Raj/2
Judgement Date : 26 July, 2022

Rajasthan High Court
Girdharipura Vikas Samiti vs The State Of Rajasthan on 26 July, 2022
Bench: Manindra Mohan Shrivastava, Shubha Mehta
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    D.B. Civil Writ Petition (PIL) No. 8023/2022

                                    Girdharipura Vikas Samiti, (Registration No.296/Jaipur/2014-15)
                                    Having Its Registered Office At C-61/62, Muhana House,
                                    Girdharipura, Ajmer Road, Jaipur Through Its President Man
                                    Singh Rathore S/o Shri Jagannath Singh Rathore, Aged About 65
                                    Years, R/o C-61-62, JDA Colony, Girdharipura, Muhana House,
                                    Ajmer Road, Jaipur.
                                                                                                            ----Petitioner
                                                                            Versus
                                    1.          The State Of Rajasthan, Through Its Principal Secretary,
                                                Department       Of     Urban       Development           And     Housing,
                                                Secretariat, Jaipur.
                                    2.          The Commissioner, Jaipur Development Authority, JLN
                                                Marg, Jaipur.
                                    3.          Additional Chief Engineer-IV And MS, Projects And Works
                                                Committee, Jaipur Development Authority, JLN Marg,
                                                Jaipur.
                                    4.          District   Education       Officer      (Headquarter),          Secondary,
                                                Jaipur, Having Its Office At Block No.3, First Floor, Dr.
                                                Radha Krishnan Siksha Sankul, JLN Marg, Jaipur.
                                                                                                         ----Respondents

For Petitioner(s) : Ms. Neetu Bhansali, Advocate for Mr. Amit Jindal, Advocate

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA Judgment / Order

26/07/2022

Learned counsel for the petitioner does not want to press the

present petition.

Accordingly, the petition is dismissed as not pressed.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /24

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