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Chetan Agarwal (A.Y. 2016-17) S/O ... vs Income Tax Officer, Ward - 1(1)
2022 Latest Caselaw 5105 Raj/2

Citation : 2022 Latest Caselaw 5105 Raj/2
Judgement Date : 25 July, 2022

Rajasthan High Court
Chetan Agarwal (A.Y. 2016-17) S/O ... vs Income Tax Officer, Ward - 1(1) on 25 July, 2022
Bench: Manindra Mohan Shrivastava, Shubha Mehta
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 5687/2022

                                   Chetan Agarwal
                                                                                                          ----Petitioner
                                                                          Versus
                                   Income Tax Officer, Ward-1(1) & Anr.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Vedant Agarwal Advocate with Mr. Akshay Bhardwaj Advocate. For Respondent(s) : Ms. Parinitoo Jain Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

25/07/2022

Matter be listed on 04.08.2022.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-11

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