Umesh Yadav S/O Shri Harphool ... vs State Of Rajasthan
2022 Latest Caselaw 4982 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Sixth Bail Application No.
                                                             2515/2022

                                   Umesh Yadav S/o Shri Harphool Singh
                                                                                                      ----Petitioner
                                                                         Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman For Respondent(s) : Mr. Shivraj Chauhan Mr. Hemant Sharma Mr. Raj Kumar Lalwani For State : Mr. Laxman Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

20/07/2022

Vide order dated 16.08.2021, this Court directed the trial

Court to expedite the recording of statement of principal

witnesses.

Registrar (Judicial) is directed to call for the report from the

concerned Court and the reasons as to why statement of the

principal witnesses have not been recorded so far.

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /41

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