Satguru S/O Baldev Singh vs State Of Rajasthan
2022 Latest Caselaw 4979 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                                 10788/2022

                                   Satguru S/o Baldev Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Public Prosecutor.
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Laxman Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

20/07/2022

No one has put in appearance on behalf of the petitioner.

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /60

Powered by TCPDF (www.tcpdf.org)