Rajesh S/O Shri Kailash Chand vs State Of Rajasthan
2022 Latest Caselaw 4978 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                 11055/2022

                                   Rajesh S/o Shri Kailash Chand
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Manish Gupta For Respondent(s) : Mr. Laxman Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

20/07/2022

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /63

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