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Jaipur Development Authority vs Smt Sona Devi W/O Shri Om Pal
2022 Latest Caselaw 4906 Raj/2

Citation : 2022 Latest Caselaw 4906 Raj/2
Judgement Date : 18 July, 2022

Rajasthan High Court
Jaipur Development Authority vs Smt Sona Devi W/O Shri Om Pal on 18 July, 2022
Bench: Mahendar Kumar Goyal
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 6741/2022

                                    Jaipur Development Authority
                                                                                                     ----Petitioner
                                                                      Versus
                                    Smt Sona Devi W/o Shri Om Pal
                                                                                                   ----Respondent

Connected With S.B. Civil Writ Petition No. 6743/2022 Jaipur Development Authority

----Petitioner Versus Yogesh Bansal S/o Brijnath Bansal

----Respondent

For Petitioner(s) : Mr. Yuvraj Samant For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

18/07/2022

Learned counsel for the petitioner submits that he has

already filed a certified copy of the judgment dated 28.01.2022.

Office to place the same on record.

List these matters on 28.07.2022 as prayed.

(MAHENDAR KUMAR GOYAL),J

Manish/81-82

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