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Sohan Lal S/O Shri Chothmal vs Union Of India
2022 Latest Caselaw 4898 Raj/2

Citation : 2022 Latest Caselaw 4898 Raj/2
Judgement Date : 18 July, 2022

Rajasthan High Court
Sohan Lal S/O Shri Chothmal vs Union Of India on 18 July, 2022
Bench: Mahendar Kumar Goyal
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR
                                                   S.B. Civil Writ Petition No. 14497/2021

                                   Sohan Lal S/o Shri Chothmal
                                                                                                       ----Petitioner
                                                                       Versus
                                   Union Of India and Ors.
                                                                                                    ----Respondents

Connected With

1. S.B. Civil Writ Petition No. 14424/2021

2. S.B. Civil Writ Petition No. 13682/2021

3. S.B. Civil Writ Petition No. 14067/2021

4. S.B. Civil Writ Petition No. 1108/2022

For Petitioner(s) : Mr. Ashok Kumar Pareek, Mr. Sharwan Singh Rathore and Mr. Rajesh Kala For Respondent(s) : Mr. Parag Rastogi, Ms. Vertika Mehra for Mr. Sandeep Pathak, Mr. Anoop Pareek with Mr. Pranav Pareek, Mr. Mahendra Rana for Mr. Harish Chandra Sharma and Mr. Rajat Arora through VC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

18/07/2022 List for final disposal at this stage on 23.08.2022 as prayed

jointly.

Learned counsels for the respective parties are requested to

submit brief synopsis of the case alongwith copies of the

judgments they want to rely upon at least a day in advance.

(MAHENDAR KUMAR GOYAL),J

MADAN/49-53

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