Umesh Kumar Bairwa Son Of Shri Megh ... vs Union Of India
2022 Latest Caselaw 4888 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Civil Writ Petition No. 11644/2021
                                   Umesh Kumar Bairwa Son Of Shri Megh Ram Bairwa, Aged About
                                   33 Years, Presently Posted As Radiographer At /ecis Model
                                   Hospital At Laxmi Nagar, Ajmer Road, Jaipur - 302006 And
                                   Resident Of 102, Roop Nagar Ii, Mahesh Nagar, Jaipur Since
                                   Transferred To Esic Medical College And Hospital Alwar Rajasthan
                                                                                                        ----Petitioner
                                                                        Versus
                                   1.       Union Of India, Through Secretary, Ministry Of Labour
                                            And Employment Health, 6, Esic, Panchdeep Bhawan, Cig
                                            Marg, New Delhi- 110002.
                                   2.       The Deputy Director (Administration), Regional Office -
                                            Esic, Panchdeep Bhawan, Bhawani Singh Road, Jaipur -
                                            302001
                                   3.       Regional Director, Esic, Panchdeep Bhawan, Bhawani
                                            Singh Road, Jaipur - 302001
                                   4.       Medical    Superintendent,          Esic     Model       Hospital,   Laxmi
                                            Nagar, Ajmer Road, Jaipur - 06.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Anurag Mathur for Ms. Chanchal Saini For Respondent(s) : Mr. Namo Narayan Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN Judgment / Order

18/07/2022

Counsel for the petitioner does not press the present Civil

Writ Petition.

Accordingly, present Civil Writ Petition is dismissed as

withdrawn.

(SAMEER JAIN),J (PANKAJ BHANDARI),J ARTI SHARMA /45

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