Syed Hamza Ali S/O Shri Syed Athar ... vs National Medical Commission
2022 Latest Caselaw 4887 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Special Appeal Writ No. 683/2019

                                   Syed Hamza Ali S/o Shri Syed Athar Ali, Aged About 27 Years,
                                   R/o Plot No. 30, Tamil Colony, Amber Road, Jaipur (Raj.).
                                                                                                          ----Appellant
                                                                          Versus
                                   1.       National Medical Commission, Through Its Secretary,
                                            Pocket-14, Sector- 8, Dwarka, Phase-1, New Delhi
                                   2.       Union     Of     India,      Through          Its     Secretary   (Medical
                                            Education), Ministry Of Health And Family Welfare Nirman
                                            Bhavan, New Delhi-110011
                                                                                                       ----Respondents

For Appellant(s) : Mr. Naqvi Sehban Najib Sabiha Mr. Syed Hamza Ali (Petitioner himself) present in person in the Court For Respondent(s) : Mr. Angad Mirdha Mr. Manjeet Kaur

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

18/07/2022

Petitioner himself is present in person in the Court. He does

not wish to press the present Special Appeal Writ.

Accordingly, present Special Appeal Writ is dismissed as

withdrawn.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /43

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