Mahipal Singh S/O Amar Singh ... vs The State Of Rajasthan
2022 Latest Caselaw 4879 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Civil Special Appeal (Writ) No. 252/2021

                                   Mahipal Singh & Ors.
                                                                                                      ----Appellants
                                                                       Versus
                                   The State Of Rajasthan & Ors.
                                                                                                    ----Respondents

For Appellant(s) : Mr. Vigyan Shah Advocate For Respondent(s) : Mr. Udit Sharma Advocate on behalf of Mr. Rajesh Maharishi, Additional Advocate General For Respondent No.3 : Mr. Govind Gupta Advocate on behalf of Mr. M.F. Baig Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

15/07/2022

Heard.

Service of notice on respondent No.4 is still awaited.

Matter be listed after three weeks.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-13

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