Commissioner Of Central Excise ... vs Mangalam Cement Ltd
2022 Latest Caselaw 4868 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Central/excise Appeal No. 83/2019
                                   Commissioner Of Central Excise And St Udaipur
                                                                                                       ----Appellant
                                                                        Versus
                                   Mangalam Cement Ltd.
                                                                                                     ----Respondent

Connected With D.B. Central/excise Appeal No. 130/2017 Commissioner Of CGST And Central Excise and St Udaipur

----Appellant Versus Mangalam Cement Ltd

----Respondent D.B. Cross Objection (Civil) No. 35/2018 Commissioner Of CGST And Central Excise and St Udaipur

----Appellant Versus Mangalam Cement Ltd

----Respondent D.B. Central/excise Appeal No. 6/2021 Commissioner Of Central Goods And Service Tax

----Appellant Versus Mangalam Cements Limited

----Respondent

For Appellant(s) : Mr. Siddharth Ranka Advocate For Respondent(s) : Mr. Narendra Singhvi Advocate with Ms. Priyamvada Joshi Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA Judgment / Order 15/07/2022

These cased have already been admitted for hearing.

Matters be listed for final hearing.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J Sanjay Kumawat-9-12

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