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Munka Dall And Oil Mills Private ... vs Principal Commissioner Of Income ...
2022 Latest Caselaw 4849 Raj/2

Citation : 2022 Latest Caselaw 4849 Raj/2
Judgement Date : 14 July, 2022

Rajasthan High Court
Munka Dall And Oil Mills Private ... vs Principal Commissioner Of Income ... on 14 July, 2022
Bench: Manindra Mohan Shrivastava, Shubha Mehta
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 3395/2021

                                   Munka Dall and Oil Mills Private Limited
                                                                                                          ----Petitioner
                                                                           Versus
                                   Principal Commissioner Of Income Tax & Anr.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Siddharth Ranka Advocate with Ms. Apeksha Bapna Advocate. For Respondent(s) : Mr. Amil Malani Advocate on behalf of Mr. Nikhil Simlote Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

14/07/2022

Matter be listed after three weeks.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-34

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