Shailendra Singh Dhaked S/O Shri ... vs The Indian Council Of Agriculture ...
2022 Latest Caselaw 4848 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Civil Writ Petition No. 6592/2022

                                   Shailendra Singh Dhaked S/o Shri Shiv Charan Lal
                                                                                                         ----Petitioner
                                                                         Versus
                                     The Indian Council Of Agriculture Research and ors.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Punit Singhvi For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

14/07/2022

Issue notice to the respondents. Rule is made returnable

within four weeks.

Counsel for the petitioner does not want to press the stay

application.

Accordingly, Stay Application is dismissed as not pressed.

List this matter after four weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /9

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