M/S Nidhikamal Automobiles Pvt ... vs Raj Stat Industrial Devand ...
2022 Latest Caselaw 4807 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 108/2017

                                   M/s Nidhikamal Automobiles Pvt Ltd
                                                                                                     ----Petitioner
                                                                      Versus
                                   Raj Stat Industrial Devand Investment Cor
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Sundram Sharma for Ms. Sukriti Kasliwal For Respondent(s) : Mr. Rachit Sharma for Mr. Jai Lodha

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

13/07/2022

Time is sought on behalf of the parties.

Let the matter be listed on 21.07.2022.

However, it is made clear that no further adjournment will be

given, as the matter is of the year 2017.

(PANKAJ BHANDARI),J

ARTI SHARMA /17

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