M/S Rajasthan Guest House vs Shri Pradeep Kumar Sikhwal S/O ...
2022 Latest Caselaw 4805 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

            S.B. Arbitration Application No. 36/2021

1.      M/s Rajasthan Guest House, Regional Office, 8, Khandela
House, Sansar Chandra Road, Jaipur. (Rajasthan) And Head
Office 19, Zakariya Street, Kolkata.
2.     Smt. Ranjana Sikhwal W/o Late Shri Ashok Kumar Sikhwal,
Aged About 56 Years, Partner, M/s Rajasthan Guest House, R/o
Plot No. 6, Goverdhan Colony, New Sanganer Road, Jaipur
3.     Abhishek Sikhwal S/o Late Shri Ashok Kumar Sikhwal,
Partner, M/s Rajasthan Guest House, R/o Plot No. 6, Goverdhan
Colony, New Sanganer Road, Jaipur
4.     Abhinav Sikhwal S/o Late Shri Ashok Kumar Sikhwal,
Partner, M/s Rajasthan Guest House, R/o Plot No. 6, Goverdhan
Colony, New Sanganer Road, Jaipur


                                                                    .....Petitioners
                                   Versus
 1.    Shri Pradeep Kumar Sikhwal S/o Late Shri Jugal Kishore
 Sikhwal,    Partner,   M/s     Rajasthan         Guest         House,   R/o   43,
 Goverdhan Colony, New Sanganer Road, Jaipur, Other Address
 19, Zakaria Street, Kotlata
 2.   Shri Abhijeet Sikhwal S/o Late Shri Dileep Sikhwal, Partner,
 M/s Rajasthan Guest House, R/o 4A, Goverdhan Colony, New
 Sanganer Road, Jaipur, Other Address 19, Zakaria Street,
 Kotlata
                                                                    .......Respondents

For Petitioner(s) : Mr. Narendra Kumar Gautam For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

13/07/2022

Joint application for withdrawal of the arbitration application

has been filed.

Application is allowed.

(2 of 2) [ARBAP-36/2021]

Accordingly, Arbitration Application is dismissed as

withdrawn.

(PANKAJ BHANDARI),J

ARTI SHARMA /23

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