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M/S Compucom Software Ltd vs Jaipur Vidyut Vitran Nigam ...
2022 Latest Caselaw 4801 Raj/2

Citation : 2022 Latest Caselaw 4801 Raj/2
Judgement Date : 13 July, 2022

Rajasthan High Court
M/S Compucom Software Ltd vs Jaipur Vidyut Vitran Nigam ... on 13 July, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 40/2022

                                   M/s Compucom Software Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   Jaipur Vidyut Vitran Nigam Limited
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Yogesh Singh for Mr. James Bedi For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

13/07/2022

Time is sought on behalf of the petitioner.

List this matter on 20.07.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /16

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