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S.U. Qureshi S/O Late Shri Rasool ... vs Union Of India
2022 Latest Caselaw 4797 Raj/2

Citation : 2022 Latest Caselaw 4797 Raj/2
Judgement Date : 13 July, 2022

Rajasthan High Court
S.U. Qureshi S/O Late Shri Rasool ... vs Union Of India on 13 July, 2022
Bench: Pankaj Bhandari, Sameer Jain
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  D.B. Civil Writ Petition No. 11197/2021

                                   S.u. Qureshi S/o Late Shri Rasool Bux
                                                                                                        ----Petitioner
                                                                         Versus
                                   Union Of India
                                                                                                      ----Respondent

For Petitioner(s) : Ms. Radhika Meharwal with Ms. Dhriti Sharma for Mr. Kunal Kant Rawat For Respondent(s) : Mr. Ashish Kumar for ASG

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

13/07/2022

Mr. Ashis Kumar has put in appearance on behalf of Union of

India.

Service is complete. Counsel for Union of India seeks time to

file reply.

Four weeks' time is granted to file reply.

List this matter after four weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA / 14

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