Assistant Commissioner vs M/S Naseer Khan S/O Shri Sabeer ...
2022 Latest Caselaw 4759 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                          D.B. Sales Tax Revision / Reference No. 29/2021

                                   Assistant Commissioner, Commercial Taxes Department, Circle B,
                                   Bharatpur.
                                                                                                       ----Petitioner
                                                                        Versus
                                   M/s    Naseer      Khan   S/o     Shri     Sabeer Khan, R/o            73,   Juwa
                                   Jawaharpur, Bhojipura Bareli (U.p.)
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Swapnil S. Sharma for Mr. Punit Singhvi For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

12/07/2022

Learned counsel for the petitioner-Revenue at the outset has

submitted that the present matter is squarely covered by D.B.

Sales tax Revision / Reference No.81/2021.

Analyzing the fact that similar controversy is involved in the

matter, the present Sales Tax Revision Petition is dismissed in the

light of above order.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /63

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