Puran Mal Gupta Son Of Shri Sheri ... vs Rajasthan State Cooperative Bank ...
2022 Latest Caselaw 4757 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Special Appeal Writ No. 898/2006

                                   Puran Mal Gupta Son Of Shri Sheri Ram Nathji Gupta
                                                                                                       ----Appellant
                                                                        Versus
                                   Rajasthan State Cooperative Bank Ltd.
                                                                                                     ----Respondent

For Appellant(s) : Mr. Akshay Dutt Sharma for Mr. Sandeep Singh Shekhawat For Respondent(s) : Mr. Rahul Kamwar

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

12/07/2022

Counsel for the petitioner has requested for accommodation

on account of personal reason. Last time the opportunity of

adjournment is granted as the matter pertains to the year 2006.

Let the matter be listed on 25.07.2022 for final disposal. No

further adjournment will be given on the next date.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /71

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