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Om Prakash Sharma vs State And Ors
2022 Latest Caselaw 4755 Raj/2

Citation : 2022 Latest Caselaw 4755 Raj/2
Judgement Date : 12 July, 2022

Rajasthan High Court
Om Prakash Sharma vs State And Ors on 12 July, 2022
Bench: Pankaj Bhandari, Sameer Jain
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Special Appeal Writ No. 484/2015

                                   Om Prakash Sharma
                                                                                                       ----Appellant
                                                                        Versus
                                   State And Ors
                                                                                                     ----Respondent

For Appellant(s) : Ms. Sarah Sharma for Mr. Vigyan Shah For Respondent(s) : Major. R.P. Singh, AAG with Mr. Jaivardhan Singh Shekhawat

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

12/07/2022

Counsel for the appellant has submitted that vide order

dated 16.03.2022, the present appeal was to be tagged with the

connected matters.

Registry is directed to list the same along with tagged

matters on 03.08.2022.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /72

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