Dharmveer S/O Harish Chandar vs State Of Rajasthan
2022 Latest Caselaw 4754 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Special Appeal Writ No. 1508/2019

                                   Dharmveer S/o Harish Chandar, Aged About 33 Years, R/o Vpo
                                   Buda Ka Bas, Via Tamkor, Tehsil Malsisar, District Jhunjhunu
                                   (Rajasthan)
                                                                                                             ----Appellant
                                                                        Versus
                                   1.       State Of Rajasthan, Through Principal Secretary, Medical
                                            And Health Services, Govt. Secretariat, Jaipur.
                                   2.       The Director, Medical And Health Service, Swasthya
                                            Bhawan,     Swasthya        Bhawan,         Tilak        Marg,    C-Scheme,
                                            Jaipur.
                                   3.       The Addl. Director (Admn.), Medical And Health Services,
                                            Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur.
                                                                                                       ----Respondents

For Appellant(s) : Mr. Tanveer Ahamad Mr. Manish Parihar For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

12/07/2022

Counsel for the appellant does not want to press the present

Special Appeal Writ.

Accordingly, the present Special Appeal Writ is dismissed as

withdrawn.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /62

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